Delhi High Court - Orders
9X Media Pvt. Ltd. And Ors vs Union Of India And Anr on 15 January, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:16.01.2021
12:58:56
$~A-3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10223/2019 and CM APPL. 8775/2020, CM APPL.
10183/2020
9X MEDIA PVT. LTD. AND ORS. ..... Petitioners
Through: Mr. Kumar Shashank Shekher,
Advocate (M: 7838379879).
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 15.01.2021
1. This hearing has been done by video conferencing.
2. This matter has been listed under the 'Cause List of cases filed between 01.01.2018 to 21.03.2020'.
3. Ld. counsel for the Petitioner submits that he has instructions to withdraw this writ petition.
4. The petition is dismissed as withdrawn.
PRATHIBA M. SINGH, J.
JANUARY 15, 2021 MR/Ak Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:16.01.2021 00:50