Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

9X Media Pvt. Ltd. And Ors vs Union Of India And Anr on 15 January, 2021

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                                                          Signature Not Verified
                                                                                          Digitally Signed By:DINESH
                                                                                          SINGH NAYAL
                                                                                          Signing Date:16.01.2021
                                                                                          12:58:56

                                $~A-3
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    W.P.(C) 10223/2019 and CM APPL. 8775/2020, CM APPL.
                                     10183/2020
                                      9X MEDIA PVT. LTD. AND ORS.                  ..... Petitioners
                                                     Through: Mr. Kumar Shashank Shekher,
                                                              Advocate (M: 7838379879).
                                                     versus
                                      UNION OF INDIA AND ANR.                             ..... Respondents
                                                    Through: None.

                                      CORAM:
                                      JUSTICE PRATHIBA M. SINGH
                                                   ORDER

% 15.01.2021

1. This hearing has been done by video conferencing.

2. This matter has been listed under the 'Cause List of cases filed between 01.01.2018 to 21.03.2020'.

3. Ld. counsel for the Petitioner submits that he has instructions to withdraw this writ petition.

4. The petition is dismissed as withdrawn.

PRATHIBA M. SINGH, J.

JANUARY 15, 2021 MR/Ak Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:16.01.2021 00:50