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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(1)(d) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(d)any dispute arising in connection with the election of directors or delegates or representatives or President or Vice-President of the co-operative :