Jammu & Kashmir High Court
State vs Unknown Deaf And Dumb on 14 December, 2020
Author: Sanjay Dhar
Bench: Sanjay Dhar
Sr. No. 207
After Notice
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(THROUGH VIRTUAL MODE)
CRREF No. 01/2016
State .....Petitioner(s)
Through :- Mr. Aseem Sawhney, AAG
V/s
Unknown Deaf and Dumb .....Respondent(s)
Through :-
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
Mr. Aseem Sawhney, learned AAG has accepted notice on behalf of the State. Registry is directed to provide soft copy of the paper book to Mr. Aseem Sawhney, learned AAG, so that he is able to assist this Court in determination of this reference.
Needful shall be done by the Registry within two weeks from today.
List on 26.02.2021.
(SANJAY DHAR) JUDGE Jammu 14.12.2020 Tarun TARUN KUMAR GUPTA 2020.12.15 15:09 I agree to specified portions of this document