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Allahabad High Court

Commissioner Of Income Tax (Central) ... vs M/S Sahara India Savings & Investment ... on 30 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- INCOME TAX APPEAL No. - 203 of 2005

Petitioner :- Commissioner Of Income Tax (Central) Kanpur
Respondent :- M/S Sahara India Savings & Investment Co. Ltd., Lucknow
Petitioner Counsel :- P.Agrawal
Respondent Counsel :- W.U. Ahmed

Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

From the statement of fact, it appears that the appeal with regard to quantum is pending in the High Court. However, according to Sri Wasiquddin Ahmad, learned counsel for respondent, the appeal has already been dismissed, which according to him, recorded in the Tribunal's order.

Sri D. D. Chopra, learned counsel for appellant may receive instructions with regard to appeal.

List/put up on 05.08.2010.

Order Date :- 30.7.2010 psd