Allahabad High Court
Commissioner Of Income Tax (Central) ... vs M/S Sahara India Savings & Investment ... on 30 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 203 of 2005 Petitioner :- Commissioner Of Income Tax (Central) Kanpur Respondent :- M/S Sahara India Savings & Investment Co. Ltd., Lucknow Petitioner Counsel :- P.Agrawal Respondent Counsel :- W.U. Ahmed Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
From the statement of fact, it appears that the appeal with regard to quantum is pending in the High Court. However, according to Sri Wasiquddin Ahmad, learned counsel for respondent, the appeal has already been dismissed, which according to him, recorded in the Tribunal's order.
Sri D. D. Chopra, learned counsel for appellant may receive instructions with regard to appeal.
List/put up on 05.08.2010.
Order Date :- 30.7.2010 psd