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Patna High Court - Orders

Smt.Basmati Devi vs The State Of Bihar on 29 July, 2011

            IN THE HIGH COURT OF JUDICATURE AT PATNA
                         FA No.762 of 1978
                          Smt.Basmati Devi
                                Versus
                          The State Of Bihar
                              -----------

42.   29.07.2011

. This First Appeal has been listed under the heading to be mentioned at the instance of the appellant.

The learned counsel for the appellant submitted that this is one of the oldest appeal pending in this High Court and, therefore, he prays that an early date of hearing may be fixed. Accordingly, the office is directed to list this First Appeal under the heading for hearing without paper book on 5th August, 2011 as first case subject to part heard.

Sanjeev/- (Mungeshwar Sahoo,J.)