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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3)(b) in The West Bengal Slum Areas (Improvement And Clearance) Act, 1972

(b)clear and redevelop the area in accordance with the Slum Clearance and Redevelopment Scheme sanctioned under section 13, and