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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh (Agricultural Produce and Livestock) Markets (Amendment) Act, 2011

1. Short title and commencement.

(1)This Act may be called the Andhra Pradesh(Agricultural Produce and Livestock) Markets (Amendment) Act, 2011.
(2)It shall come into force on such date as the State Government may, by notification, appoint.