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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(4) in Haryana Fisheries Rules, 1996

(4)The licensee or his agents or nominees shall not use for fishing any kind of gear except those mentioned below :-
(i)Nets of all kinds not having at any portion a mesh bar measuring less than 4 cm. from knot to knot or 16 cm. all around.
(ii)Long line with hooks.
(iii)Rod with line.
(iv)Hand line.
Provided that no gear except rod and line shall be used in the waters within a distance of 200 metres on either sides of bridges and head works.