Section 33(1)(t) in The Orissa Zilla Parishad Act, 1991

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

(t)[ is less than twenty-one years of age; or [Inserted vide Orissa Act No. 17 of 1993 (O.G.E. No. 1189 dated 1.9.1993).]

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