Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4C in Destructive Insects and Pests Act, 1914 4C. Application of section 4B to articles exported to the State of Jammu and Kashmir.- [Repealed by the Jammu and Kashmir (Extension of Laws) Act, 1956 (62 of 1956), section 2 and Sch. (1-11-1956.)]
