Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Puducherry - Section Section 7 in Pondicherry Revenue Recovery Act, 1970 7. Interest on arrears. - Arrears of revenue shall bear interest at the rate of [12 per cent per annum] [Substituted by No. 520/Leg./90-LLD dated 7-11-1990.]
