Section 13(1)(a) in Tamil Nadu Preservation of Private, Forests Act, 1949

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State of Tamilnadu - Subsection

Section 13(1)(a) in Tamil Nadu Preservation of Private, Forests Act, 1949

(a)under any provision of the Madras Preservation of Private Forest Act, 1946 (Madras Act XVIII of 1946) (hereinafter in this section and in section 14 referred to as the said Act) and in force immediately before the 3rd December 1948, or

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State of Tamilnadu - Subsection

Section 13(1)(a) in Tamil Nadu Preservation of Private, Forests Act, 1949