Section 9 in The U.P. Food and Civil Supplies (Weights and Measures) Service Rules, 1981

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State of Uttar Pradesh - Section

Section 9 in The U.P. Food and Civil Supplies (Weights and Measures) Service Rules, 1981

9. Preferential Qualification.

- A candidate who has-

(i)served in the territorial army for a minimum period of two years,

(ii)obtained a 'B' certificate of National Cadet Corps, other things being equal, shall be given preference in the matter of direct recruitment.