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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Telangana - Subsection

Section 20(2)(a) in Telangana Mining Settlements Act, 1956

(a)make such inquiries as he may think fit in order to ascertain whether the provisions of this Act and of the rules and orders made thereunder are observed;