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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

Bombay Presidency - Subsection

Section 62(1)(ii) in The Bombay University Act, 1974

(ii)[ the Director of Accounts and Treasuries, Maharashtra State, or his nominee not below the rank of Deputy Director of Accounts and Treasuries;] [Sub-clause (ii) was substituted for the original, by Maharashtra 32 of 1978, section 12(b).]