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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(2)Any individual, entity or agency, which is in possession of Bhamashah Identification numbers of Bhamashah Identification number holder, shall ensure security and confidentiality of the Bhamashah Identification numbers and of any record or database containing the Bhamashah Identification numbers.