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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3)(b) in Rajasthan Civil Services (Conduct) Rules, 1971

(b)evidence given any judicial enquiry; [or] [Added by Notification No. G.S.R. 102, dated 3.3.2008.]