Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 10 in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

10. District Association to maintain adequate staff.

- Every District Association shall with the approval of the Chief Inspector of Certified Schools maintain an adequate staff for the management and control of the remand home.