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[Cites 0, Cited by 0] [Section 1165] [Entire Act]

Bengal Presidency - Subsection

Section 1165(b) in Police Regulations, Bengal , 1943

(b)Chaukidars and dafadars employed on guard duty in connection with the tours of His Excellency the Viceroy or His Excellency the Governor shall be paid at the following rates:-
(i)annas 8 a day diet allowance for all the days on which they are away from home ; and
(ii)the actual railway fare when travelling by rail, and an allowance of annas 8 a day for road journeys if the distance travelled is over 5 miles.