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[Cites 0, Cited by 0] [Section 29C(4)] [Section 29C] [Entire Act]

State of Maharashtra - Subsection

Section 29C(4)(b) in The Maharashtra Municipal Corporations Act, 1949

(b)obtain information from the Corporation or any of its offices regarding the action taken by the Corporation or the office concerned, as the case may be, on the suggestions made by the Area Sabha and present the same in the meeting;