Section 29(1)(a) in The Insecticides Act, 1968

[Cites 0, Cited by 80] [Section 29(1)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1)(a) in The Insecticides Act, 1968

(a)imports, manufactures, sells, stocks or exhibits for sale or distributes any insecticide deemed to be misbranded under sub-clause (i) or sub-clause (iii) or sub-clause (viii) of clause (k) of section 3; or

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Union of India - Subsection

Section 29(1)(a) in The Insecticides Act, 1968