Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 18 in Kerala Ancient Monuments and Archaeological Sites and Remains Act, 1968 18. Right of access to protected monuments. - Subject to any rules made under this Act the public shall have a right of access to any protected monuments.Protected Areas
