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[Cites 0, Cited by 1] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(j) in THE ASSISTED REPRODUCTIVE TECHNOLOGY (REGULATION) ACT, 2021

(j)all clinics and banks shall provide all information related to—
(i)enrolment of the commissioning couple, woman and gamete donors;
(ii)the procedure being undertaken; and
(iii)outcome of the procedure, complications, if any, to the National Registry periodically, in such manner as may be prescribed.