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Calcutta High Court

Eastern Spinning Mills Industries Ltd vs Asst. Comm. Commercial Taxes Corp. Div on 3 June, 2008

Author: Indira Banerjee

Bench: Indira Banerjee

                        WP No. 425 of 2002

                IN THE HIGH COURT AT CALCUTTA

                Constitutional Writ Jurisdiction

                             ORIGINAL SIDE



EASTERN SPINNING MILLS INDUSTRIES LTD.                   Petitioner

    Versus

ASST. COMM. COMMERCIAL TAXES CORP. DIV.                  Respondent

BEFORE:

The Hon'ble JUSTICE INDIRA BANERJEE Date : 3rd June, 2008.
The Court : No one has appeared in support of the writ application. The writ application is dismissed. Affidavit-in-opposition filed in Court today be kept on record.
(INDIRA BANERJEE, J.) msen