Calcutta High Court
Eastern Spinning Mills Industries Ltd vs Asst. Comm. Commercial Taxes Corp. Div on 3 June, 2008
Author: Indira Banerjee
Bench: Indira Banerjee
WP No. 425 of 2002
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
EASTERN SPINNING MILLS INDUSTRIES LTD. Petitioner
Versus
ASST. COMM. COMMERCIAL TAXES CORP. DIV. Respondent
BEFORE:
The Hon'ble JUSTICE INDIRA BANERJEE Date : 3rd June, 2008.
The Court : No one has appeared in support of the writ application. The writ application is dismissed. Affidavit-in-opposition filed in Court today be kept on record.
(INDIRA BANERJEE, J.) msen