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Union of India - Section

Section 139A in The Drugs and Cosmetics Rules, 1945

139A. [ Form of license to manufacture cosmetics for sale [or for distribution] [Added by G.S.R. 444, dated 31.3.1973 (w.e.f. 28.4.1973).][. [Added by G.S.R. 444, dated 31.3.1973 (w.e.f. 28.4.1973).]

- A license to manufacture cosmetics for sale [or for distribution][against application in Form 31, shall be granted in Form 32.] [Added by G.S.R. 444, dated 31.3.1973 (w.e.f. 28.4.1973).]