Supreme Court - Daily Orders
Bhimappa (D) Th. Lrs vs Special Land Acquisition Officer on 12 August, 2014
IN THE SUPREME COURT OF INDIA
CIVIL APPELATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 1507 OF 2014
IN
SPECIAL LEAVE PETITION (CIVIL) No. 6330 OF 2014
BHIMAPPA (D) TH. LRS & ANR. Petitio
ner(s)
VERSUS
SPECIAL LAND ACQUISITION OFFICER Respon
dent(s)
O R D E R
By this petition, the petitioners seek review of the order dated February 24, 2014.
We have carefully considered the Review Petition and the available material. No ground is made out for review of the said order.
Review Petition is, accordingly, dismissed.
...........................................CJI. (R.M. LODHA) NEW DELHI; ................................................
J.
AUGUST 12, 2014 (DIPAK MISRA)
Signature Not Verified
Digitally signed by
Rajesh Dham
Date: 2014.08.13
17:31:51 IST
Reason:
CHAMBER MATTER SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO. 1507 OF 2014 IN SPECIAL LEAVE PETITION (CIVIL) No. 6330 OF 2014 BHIMAPPA (D) TH. LRS & ANR. Petitioner(s) VERSUS SPECIAL LAND ACQUISITION OFFICER Respondent(s) Date : 12/08/2014 This petition was circulated today. CORAM :
HON’BLE THE CHIEF JUSTICE HON’BLE MR. JUSTICE DIPAK MISRA By Circulation UPON perusing papers the Court made the following O R D E R Review Petition is dismissed in terms of the signed order.
(RAJESH DHAM) (RENU DIWAN) COURT MASTER COURT MASTER (signed order is placed on the file)