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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(4) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(4)The Aggregate Revenue Requirement for the Transmission Business for each year of the Control Period shall contain the following items:
(i)Operation and Maintenance expenses;
(ii)Return on Capital Employed;
(iii)Depreciation;
(iv)Income Tax;
(v)Less: Non-Tariff Income ; and
(vi)Less: Income from Other Business.
Operation and Maintenance Expenses