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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Haryana - Subsection

Section 54(2)(c) in The Haryana Electricity Reform Act, 1997

(c)determination of the functions to be assigned to licensees and others involved in the generation, purchase, transmission, distribution and supply, the manner in which such functions shall be discharged and the procedure and code to be adopted in regard to power system and electric supply lines;