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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(3) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(3)The Panchayat Samiti or the Zila Parishad, as the case may be, may allow the accumulation of cash in the departmental Cash Chest up to a maximum limit of rupees ten thousand at any time But this limit shall, however, be subject to increase or decrease with the prior approval of the Government in accordance with the circumstances prevailing in various Panchayat Samitis or Zila Parishads,