Section 15(1)(a) in The M.P. Pariyojana Ke Karan Visthapit Vyakti (Punhsthapan) Adhiniyam, 1985

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

(a)the area which is required for the project and thereby would be adversely affected by to under the project;

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