Section 301(4) in The Himachal Pradesh Municipal Corporation Act, 1994
(4)The promotion of, or attempt to promote, feelings of enmity or hatered between different classes of the citizens of India on grounds of religion, race, caste, community or language, by a candidate or his agent or any other person with the consent of a candidate or his agent for the furtherance of the prospects of the election of that candidate or for pre-judicially affecting the election of any candidate.