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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 70(g) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(g)one rupee, for every one hundred words or less, for the grant of copies of any document, not being a document of a confidential nature.