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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(2)(d) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(d)the interest of the consumers are safeguarded and at the same time, the consumer pay for the use of electricity in a reasonable manner;