Kerala High Court
Edavilangu Service Co-Operative Bank ... vs The Income Tax Officer, Ward 1(1) on 27 March, 2024
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
WP(C) No.12003/2024 1/3 Order Date : 27-03-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
Wednesday, the 27th day of March 2024 / 7th Chaithra, 1946
WP(C) NO. 12003 OF 2024
PETITIONER:
EDAVILANGU SERVICE CO-OPERATIVE BANK LTD NO 3468, P.O.EDAVILANGU,
KODUNGALLUR, THRISSUR DISTRICT, 680671, REPRESENTED BY ITS
SECRETARY.
RESPONDENT:
1. THE INCOME TAX OFFICER, WARD 1(1), 1 AAYKAR BHAVAN, INCOME TAX
OFFICER, SHAKTAN THAMPURAN NAGAR, THRISSUR, PIN 680001.
2. THE ADDITIONAL / JOINT / DEPUTY / ASSISTANT COMMISSIONER OF INCOME
TAX, THE NATIONAL FACELESS ASSESSMENT CENTRE, INCOME TAX DEPARTMENT,
DELHI, PIN-110054.
Writ Petition (Civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation and all further proceedings in pursuance to
Ext.P3 pre-assessment notice, pending disposal of the writ petition
(civil).
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
SRI.O.D.SIVADAS, Advocate for the petitioner and of M/S KEERTHIVAS GIRI &
P.G. JAYASHANKAR, Advocates for the respondents, the court passed the
following:
WP(C) No.12003/2024 2/3 Order Date : 27-03-2024
DINESH KUMAR SINGH, J.
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W.P (C.) Nos.12003 & 12241 of 2024
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Dated this the 27th day of March, 2024
ORDER
Sri.G.Keerthivas, learned Standing Counsel for the Income Tax Department, seeks and granted four weeks time to file counter affidavit. Thereafter one week is granted to the petitioner for filing reply to the counter affidavit.
Post immediately after summer holidays.
Sd/-
DINESH KUMAR SINGH JUDGE AP WP(C) No.12003/2024 3/3 Order Date : 27-03-2024 APPENDIX OF WP(C) 12003/2024 Exhibit P1 TRUE COY OF THE NOTICE ISSUED BY THE 1ST RESPONDENT 04.03.2024 Exhibit P2 TRUE COPY OF THE REPLY NOTICE DATED 14/03/2023 SUBMITTED TO THE 1ST RESPONDENT ALONG WITH STATEMENT OF COMPUTATION OF INCOME Exhibit P3 PRE-ASSESSMENT NOTICE ISSUED BY THE 1ST RESPONDENT DATED 19/03/2024