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State of Bihar - Section

Section 84 in The Bihar and Orissa Local Self-Government Act, 1885

84. District Board to appoint Engineer and his subordinates.

- Subject to the provisions of Section 33 and to any Rules made by the [State] [Substituted by ALO.] Government under this Act every District Board shall appoint [such and many subordinate officers to work under the orders of the District Engineer] [Substituted by Bihar Act 24 of 1948, for 'a properly qualified person to be its Engineer, and such and so many subordinate officers under his orders'.] as it may think necessary.