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State of Uttar Pradesh - Section

Section 151 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

151. Use of runways and ramps by building workers.

- The employer shall ensure at a construction site of a building or other construction work that runways and ramps used for construction of building and other works shall be :
(a)runways or ramps provided for use by building workers is not less than four hundred and thirty millimetres in width and is constructed of not less than twenty-five millimetres thick planking or any other material of adequate strength to withstand the required load supported substantially in relation to the span and braced of such runway or ramp and design and construction of such runways or ramp is in accordance with the relevant national standards;
(b)every runway or ramp provided for use of building workers located more than three metres above the floor or ground is on open sides provided with a guard rail of adequate strength and height of not less than one thousand millimetres.