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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(5) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(5)Notwithstanding anything contained in this Act, it shall be binding on every authority of the Vishwavidyalaya and every officer of the Vishwavidyalaya to give effect to the direction given under this section.