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Chattisgarh High Court

Suresh Kumar Mahapatra vs Dinesh Agrawal 54 Crmp/1916/2018 ... on 19 September, 2018

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                 CRMP No. 1919 of 2018

 Suresh Kumar Mahapatra S/o Late Goverdhan Mahapatra Aged About 39 Years R/o
  Shivananad Nager, Sector 3, Kargil Chowk Police Station Khamtarai, District- Raipur,
  Chhattisgarh......

                                                                                   ---- Petitioner

                                          Versus

 Dinesh Agrawal S/o Late Kishan Lal Agrawal Aged About 54 Years Proprietor Dinesh
  Enterprises, R/o E-424, Behind Goyal Nursing Home, Raadhakrishna Mandir Road, Samta
  Colony, Police Station Azad Chowk Raipur, District- Raipur, Chhattisgarh.....

                                                                                ---- Respondent

19/09/2018 Shri Virendra Verma, Advocate for the petitioner.

Heard on application for restoration of the case i.e. CRMP No.1674 of 2018.

On due consideration and for the reasons stated in the application, which is supported by an affidavit, the order dated 17.08.2018 passed in CRMP No.1674 of 2018 is recalled.

Consequently, the CRMP No.1674 of 2018 is restored to its original number.

Accordingly, the application for restoration of the case is allowed.

Sd/-

   ashu                                       Goutam Bhaduri
                                                  Judge