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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of Assam - Subsection

Section 43(6)(p) in The Assam Agricultural University Act, 1968

(p)The conditions of service, remuneration and allowances including travelling and daily allowances to be paid to officers, teachers and other persons employed under the University other than those mentioned in Section 39.