Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 49 in Uttarakhand Value Added Tax Rules, 2005 49. Form of summons for the production of a document. - Summons for the production of a document or the attendance of any person shall be issued in Form XXX.
