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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(6) in Bihar Special Survey and Settlement Rules, 2012

(6)The map, so prepared, after necessary correction shall remain displayed on the notice boards of the office of the Gram Panchayat of the concerned revenue village as well as at the camp office for the general public.Chapter - VI Khanapuri