Section 2(9) in Reserve Bank of India Pension Regulations, 1990

[Cites 0, Cited by 0] [Section 2] [Entire Act]

(9)"Pay" includes -

(a)substantive pay,

(b)officiating pay,

(c)special pay,

(d)personal pay,

(e)special personal pay,

(f)any other emoluments which may be classified as pay by the Central Board of the Bank ;

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