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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(g) in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015

(g)the subscribers to have beneficial interest in the assets of the trust limited to the extent of their individual holding in the subscribed schemes;