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[Cites 0, Cited by 3] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in The State Bank Of India Act, 1955

(1)Subject to the other provisions contained in this Act, on the appointed day,-
(a)all shares in the capital of the Imperial Bank shall be transferred to, and shall vest in, the Reserve Bank, free of all trusts, liabilities and encumbrances, and
(b)the undertaking of the Imperial Bank shall be transferred to, and shall vest in, the State Bank.