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[Cites 0, Cited by 0] [Section 153] [Entire Act]

State of Uttar Pradesh - Subsection

Section 153(4) in U.P. Revenue Code, 2006

(4)Notwithstanding anything contained in sub-section (1); sub-section (2) or sub-section (3), the following lands shall be exempted from the payment of land revenue, namely -
(a)land occupied by buildings other than improvement;
(b)grave-yards and cremation grounds.