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State of Odisha - Section

Section 14 in The Orissa Boat Rules, 2004

14. License to be produced on demand.

- Every licensed boat when plying shall carry on board its license which shall be produced when required by the police or any officer duly authorized by the Collector or the Registering Officer or the Boat Surveyor and shall be delivered in duplicate in case of Class-I boats on the expiry or other determination of the license. In case of a passenger boat the license shall be produced when required by any passenger for inspection.