Bombay High Court
Santosh Ramdas Waghmare vs Deputy Collector (Acquisition) And Ors on 24 August, 2018
Bench: A.A. Sayed, S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 491 OF 2016
Madhukar Janardan Patil And Ors. ....Petitioner
V/S
Deputy Collector (acquisition) Raigad And Ors. ....Respondent
WITH WRIT PETITION NO. 12406 OF 2015 Pramod Anant Gurav And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 12405 OF 2015 Khairaj Ramji Bhanushali ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10587 OF 2015 Shantaram Mahadu Dharve And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10591 OF 2015 Vijay Ramchandra Patil And Ors ....Petitioner V/S Page 1/3 ::: Uploaded on - 24/08/2018 ::: Downloaded on - 31/08/2018 23:04:10 ::: Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10592 OF 2015 Santosh Ramdas Waghmare ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10593 OF 2015 Santosh Anant Divekar And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10793 OF 2015 Pandurang Kasha Pawar And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 11521 OF 2015 Pen Education Societys Late P.n. Godse ....Petitioner Vidyamandir, Varsai Through Hon. Secretary Sadanand Deo V/S Deputy Collector (acquisition) And Ors ....Respondent Shriram S. Kulkarni For Petitioner Ms. Pushpalata N. Diwan AGP for R.no. 1 To 4.
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S.C. GUPTE, JJ
DATE : 24th August, 2018
P.C. :
Stand over to 07/09/2018, at the request of AGP.
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