Bombay High Court
Salvi Builders And Developers vs Asif Amir Tole And Anr on 29 March, 2023
Author: Amit Borkar
Bench: Amit Borkar
69-wp1750-2009 & connected.doc
AGK
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO.1750 OF 2009
Salvi Builders & Developers & Anr. ... Petitioners
V/s.
Akil Amir Tole & Anr. ... Respondents
WRIT PETITION NO.1751 OF 2009
Salvi Builders & Developers & Anr. ... Petitioners
V/s.
Asif Amir Tole & Anr. ... Respondents
WITH
CRIMINAL REVISION APPLICATION NO.209 OF 2009
WITH
CRIMINAL APPLICATION NO.408 OF 2018
IN
CRIMINAL REVISION APPLICATION NO.209 OF 2009
Salvi Builders & Developers & Anr. ... Applicants
V/s.
Rajnath N. Kumar ... Respondent
WITH
CRIMINAL REVISION APPLICATION NO.210 OF 2009
WITH
CRIMINAL APPLICATION NO.409 OF 2018
IN
CRIMINAL REVISION APPLICATION NO.210 OF 2009
Salvi Builders & Developers & Anr. ... Applicants
V/s.
Hamid Khan Idris Khan ... Respondent
1
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WITH
CRIMINAL REVISION APPLICATION NO.211 OF 2009
WITH
CRIMINAL APPLICATION NO.410 OF 2018
IN
CRIMINAL REVISION APPLICATION NO.211 OF 2009
Salvi Builders & Developers & Anr. ... Applicants
V/s.
Nisar Ahmed Abdulla Kudalkar & Anr. ... Respondents
WITH
CRIMINAL REVISION APPLICATION NO.212 OF 2009
WITH
CRIMINAL APPLICATION NO.411 OF 2018
IN
CRIMINAL REVISION APPLICATION NO.212 OF 2009
Salvi Builders & Developers & Anr. ... Applicants
V/s.
Ashfaq Shaikh & Anr. ... Respondents
WITH
CRIMINAL REVISION APPLICATION NO.213 OF 2009
WITH
CRIMINAL APPLICATION NO.412 OF 2018
IN
CRIMINAL REVISION APPLICATION NO.213 OF 2009
Salvi Builders & Developers & Anr. ... Applicants
V/s.
Shaikh Mohamad Tarik S. & Anr. ... Respondents
WITH
CRIMINAL REVISION APPLICATION NO.214 OF 2009
WITH
CRIMINAL APPLICATION NO.413 OF 2018
IN
CRIMINAL REVISION APPLICATION NO.214 OF 2009
2
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Salvi Builders & Developers & Anr. ... Applicants
V/s.
Prabhakar G. Sawant & Anr. ... Respondents
WITH
CRIMINAL REVISION APPLICATION NO.215 OF 2009
WITH
CRIMINAL APPLICATION NO.414 OF 2018
IN
CRIMINAL REVISION APPLICATION NO.215 OF 2009
Salvi Builders & Developers & Anr. ... Applicants
V/s.
Laxman Bijam & Anr. ... Respondents
WITH
CRIMINAL REVISION APPLICATION NO.216 OF 2009
WITH
CRIMINAL APPLICATION NO.415 OF 2018
IN
CRIMINAL REVISION APPLICATION NO.216 OF 2009
Salvi Builders & Developers & Anr. ... Applicants
V/s.
Mukhtaralam S. Shaikh & Anr. ... Respondents
WITH
CRIMINAL REVISION APPLICATION NO.217 OF 2009
WITH
CRIMINAL APPLICATION NO.416 OF 2018
IN
CRIMINAL REVISION APPLICATION NO.217 OF 2009
Salvi Builders & Developers & Anr. ... Applicants
V/s.
Aziz Usman Khot & Anr. ... Respondents
WITH
CRIMINAL REVISION APPLICATION NO.218 OF 2009
3
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WITH
CRIMINAL APPLICATION NO.417 OF 2018
IN
CRIMINAL REVISION APPLICATION NO.218 OF 2009
Salvi Builders & Developers & Anr. ... Applicants
V/s.
Fakir Mohamad Yusuf Khot & Anr. ... Respondents
WITH
CRIMINAL REVISION APPLICATION NO.219 OF 2009
WITH
CRIMINAL APPLICATION NO.418 OF 2018
IN
CRIMINAL REVISION APPLICATION NO.219 OF 2009
Salvi Builders & Developers & Anr. ... Applicants
V/s.
Abdul Shakoor S. Muzawar & Anr. ... Respondents
Ms. Devyani Dhawale i/by Mr. Samir Vaidya for the
petitioner/applicants.
Mr. T. Rajaram Mohan Roy for respondent no.1.
Mr. A.R. Patil, APP for respondent no.2/State.
CORAM : AMIT BORKAR, J.
DATED : MARCH 29, 2023 P.C.:
1. Stand over to 9th June 2023.
2. Ad-interim relief granted earlier to continue till 9th June 2023.
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