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Bombay High Court

Salvi Builders And Developers vs Asif Amir Tole And Anr on 29 March, 2023

Author: Amit Borkar

Bench: Amit Borkar

                                         69-wp1750-2009 & connected.doc


 AGK
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            CRIMINAL APPELLATE JURISDICTION

                     WRIT PETITION NO.1750 OF 2009

 Salvi Builders & Developers & Anr.         ... Petitioners
             V/s.
 Akil Amir Tole & Anr.                      ... Respondents

                     WRIT PETITION NO.1751 OF 2009

 Salvi Builders & Developers & Anr.         ... Petitioners
             V/s.
 Asif Amir Tole & Anr.                      ... Respondents

                        WITH
     CRIMINAL REVISION APPLICATION NO.209 OF 2009
                        WITH
         CRIMINAL APPLICATION NO.408 OF 2018
                          IN
     CRIMINAL REVISION APPLICATION NO.209 OF 2009

 Salvi Builders & Developers & Anr.         ... Applicants
             V/s.
 Rajnath N. Kumar                           ... Respondent

                        WITH
     CRIMINAL REVISION APPLICATION NO.210 OF 2009
                        WITH
         CRIMINAL APPLICATION NO.409 OF 2018
                          IN
     CRIMINAL REVISION APPLICATION NO.210 OF 2009

 Salvi Builders & Developers & Anr.         ... Applicants
             V/s.
 Hamid Khan Idris Khan                      ... Respondent




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                                         69-wp1750-2009 & connected.doc




                        WITH
     CRIMINAL REVISION APPLICATION NO.211 OF 2009
                        WITH
         CRIMINAL APPLICATION NO.410 OF 2018
                          IN
     CRIMINAL REVISION APPLICATION NO.211 OF 2009

 Salvi Builders & Developers & Anr.        ... Applicants
             V/s.
 Nisar Ahmed Abdulla Kudalkar & Anr.       ... Respondents

                        WITH
     CRIMINAL REVISION APPLICATION NO.212 OF 2009
                        WITH
         CRIMINAL APPLICATION NO.411 OF 2018
                          IN
     CRIMINAL REVISION APPLICATION NO.212 OF 2009

 Salvi Builders & Developers & Anr.        ... Applicants
             V/s.
 Ashfaq Shaikh & Anr.                      ... Respondents

                        WITH
     CRIMINAL REVISION APPLICATION NO.213 OF 2009
                        WITH
         CRIMINAL APPLICATION NO.412 OF 2018
                          IN
     CRIMINAL REVISION APPLICATION NO.213 OF 2009

 Salvi Builders & Developers & Anr.        ... Applicants
             V/s.
 Shaikh Mohamad Tarik S. & Anr.            ... Respondents

                        WITH
     CRIMINAL REVISION APPLICATION NO.214 OF 2009
                        WITH
         CRIMINAL APPLICATION NO.413 OF 2018
                          IN
     CRIMINAL REVISION APPLICATION NO.214 OF 2009




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                                        69-wp1750-2009 & connected.doc


 Salvi Builders & Developers & Anr.       ... Applicants
             V/s.
 Prabhakar G. Sawant & Anr.               ... Respondents

                        WITH
     CRIMINAL REVISION APPLICATION NO.215 OF 2009
                        WITH
         CRIMINAL APPLICATION NO.414 OF 2018
                          IN
     CRIMINAL REVISION APPLICATION NO.215 OF 2009


 Salvi Builders & Developers & Anr.       ... Applicants
             V/s.
 Laxman Bijam & Anr.                      ... Respondents

                        WITH
     CRIMINAL REVISION APPLICATION NO.216 OF 2009
                        WITH
         CRIMINAL APPLICATION NO.415 OF 2018
                          IN
     CRIMINAL REVISION APPLICATION NO.216 OF 2009

 Salvi Builders & Developers & Anr.       ... Applicants
             V/s.
 Mukhtaralam S. Shaikh & Anr.             ... Respondents

                        WITH
     CRIMINAL REVISION APPLICATION NO.217 OF 2009
                        WITH
         CRIMINAL APPLICATION NO.416 OF 2018
                          IN
     CRIMINAL REVISION APPLICATION NO.217 OF 2009

 Salvi Builders & Developers & Anr.       ... Applicants
             V/s.
 Aziz Usman Khot & Anr.                   ... Respondents

                        WITH
     CRIMINAL REVISION APPLICATION NO.218 OF 2009



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                                            69-wp1750-2009 & connected.doc


                         WITH
          CRIMINAL APPLICATION NO.417 OF 2018
                           IN
      CRIMINAL REVISION APPLICATION NO.218 OF 2009

 Salvi Builders & Developers & Anr.           ... Applicants
             V/s.
 Fakir Mohamad Yusuf Khot & Anr.              ... Respondents

                         WITH
      CRIMINAL REVISION APPLICATION NO.219 OF 2009
                         WITH
          CRIMINAL APPLICATION NO.418 OF 2018
                           IN
      CRIMINAL REVISION APPLICATION NO.219 OF 2009

 Salvi Builders & Developers & Anr.           ... Applicants
             V/s.
 Abdul Shakoor S. Muzawar & Anr.              ... Respondents


 Ms. Devyani Dhawale i/by Mr. Samir Vaidya for the
 petitioner/applicants.
 Mr. T. Rajaram Mohan Roy for respondent no.1.
 Mr. A.R. Patil, APP for respondent no.2/State.



                               CORAM : AMIT BORKAR, J.

DATED : MARCH 29, 2023 P.C.:

1. Stand over to 9th June 2023.
2. Ad-interim relief granted earlier to continue till 9th June 2023.

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