Madhya Pradesh High Court
M/S Sanghi Brothers Indore(P) Ltd. vs Premchand on 8 September, 2023
Author: Vivek Rusia
Bench: Vivek Rusia
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 4661 of 2015
(M/S SANGHI BROTHERS INDORE(P) LTD. Vs PREMCHAND)
Dated : 08-09-2023
Shri Girish Patwardhan, learned senior counsel Ms.Kirti Patwardhan,
learned counsel for the petitioner.
None present on behalf of the respondent, who has filed the application
for urgent hearing.
Accordingly, the application is dismissed in default.
(VIVEK RUSIA) JUDGE Sourabh Signature Not Verified Signed by: SOURABH YADAV Signing time: 11-09-2023 17:29:16