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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(2) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

(2)The District Planning Committee shall appoint a Hearing Committee consisting of not more than five of its members including the District Urban and Regional Planning Member who will give hearing to all such persons who have made a request, in writing for being so heard and submit their report to the District Planning Committee.